Sukhlal vs Smt Galli Devi
2021 Latest Caselaw 1355 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Misc. Stay Application No. 1293/2018

                                                                            In

                                                D.B. Civil Miscellaneous Appeal No. 1639/2018

                                    Sukhlal S/o Shri Moolchand, R/o Village Kundera Doongar,
                                    Neemli Wali Dhani, Tehsil Sikrai, District Dausa Raj
                                                                                     ----Non-Applicant-Appellant
                                                                        Versus
                                    Smt. Galli Devi W/o Sukhlal D/o Shri Prabhatilal, R/o Village
                                    Bhandarej Dhani Bhikli, Tehsil And District Dausa Raj
                                                                                                     ----Respondent

                                   For Appellant(s)           :     None
                                   For Respondent(s)          :     Mr. Mohar Pal Meena, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

None has appeared on behalf of the applicant/appellant.

Stay Application is dismissed for want of prosecution.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/6

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