Smt. Preeti Kumawat W/O Shri ... vs Manish Kumawat S/O Shri Kishore ...
2021 Latest Caselaw 1294 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 6203/2019

                                    Smt. Preeti Kumawat W/o Shri Manish Kumawat D/o Shri
                                    Bhagwan Sahay Verma
                                                                                                       ----Appellant
                                                                        Versus
                                    Manish Kumawat S/o Shri Kishore Kumawat
                                                                                                     ----Respondent

For Appellant(s) : Mohammed Anees, Advocate, through Video Conferencing For Respondent(s) : Mr. Nishant Sharma, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

At the request of learned counsel for respondent, list before

Mediation and Conciliation Center on 23.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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