Sumit [email protected]@Laden S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1292 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 13210/2020

                                   Sumit [email protected]@laden S/o Shankar Lal Gochar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nitin Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

Counsel for the petitioner seeks time to file copy of the

charge-sheet.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /4

Powered by TCPDF (www.tcpdf.org)