Dalveer S/O Govindsingh vs State Of Rajasthan
2021 Latest Caselaw 1286 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1908/2021

                                   Dalveer S/o Govindsingh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 1909/2021 Suresh S/o. Parshuram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : MR. Rajneesh Gupta For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

List these matters on 08.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /70-71

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