Lala Ram Sharma, Son Of Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 1205 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 12640/2020

                                    Lala Ram Sharma, Son Of Late Shri Chunni Lal Sharma & Ors.

                                                                                                          ----Petitioners
                                                                           Versus
                                    The State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Dr. Saugath Roy, Advocate For Respondent(s) : Mr. Virendra Lodha, Senior Advocate with Mr. Jai Lodha, Advocate for respondent No.3 Mr. Jaivardhan Singh Shekhawat, Advocate for Mr. RP Singh, Additional Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Service of respondent No.4 is incomplete.

Let fresh notice be issued to respondent No.4 for

03.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /19

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