Kalu Ram (A.S.I.) S/O Shri Gokal ... vs The State Of Rajasthan
2021 Latest Caselaw 1203 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 12015/2020

                                    Kalu Ram (A.S.I.) S/o Shri Gokal Ram & Ors.
                                                                                                          ----Petitioners
                                                                           Versus
                                    The State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Himanshu Tholia, Advocate For Respondent(s) : Mr. Shresthavardan, Advocate for Mr.Vibhuti Bhushan Sharma, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Learned counsel for respondents seeks time to file reply.

List on 26.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /17

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