Pratap Singh Son Of Ram Chandra vs State Of Rajasthan
2021 Latest Caselaw 1198 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1850/2020

                                   Pratap Singh Son Of Ram Chandra
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Vijendra Yadav for Mr. Dilip Singh Kurka present in the Court For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/02/2021

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /37

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