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Bhagwan Sahay Raigar S/O Late ... vs State Of Rajasthan
2021 Latest Caselaw 1182 Raj/2

Citation : 2021 Latest Caselaw 1182 Raj/2
Judgement Date : 3 February, 2021

Rajasthan High Court
Bhagwan Sahay Raigar S/O Late ... vs State Of Rajasthan on 3 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 1233/2021

                                    Bhagwan Sahay Raigar S/o Late Chunni Lal & Ors
                                                                                                     ----Petitioners
                                                                      Versus
                                    State Of Rajasthan & Ors
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Ashindra Gautam, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

As requested, petitioner is granted one week's time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/3

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