Rajasthan Roller Sports ... vs State Of Rajasthan
2021 Latest Caselaw 1069 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 21668/2019

                                    Rajasthan Roller Sports Association & Ors.
                                                                                                          ----Petitioners
                                                                            Versus
                                    State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Swadeep Singh Hora, Advocate with Mr. Yuvraj Samant, Advocate For Respondent(s) : Mr. SS Raghav, Additional Advocate General with Mr. Ajay Singh Rajawat, Advocate Ms. Ambika Sharma, Advocate for Mr. Sandeep Pathak, Advocate for respondent No.2

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Service of respondent No.4 is incomplete.

Let fresh notice be issued to respondent No.4 for

23.02.2021.

Process dasti as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /10

Powered by TCPDF (www.tcpdf.org)