Guddan [email protected] W/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1061 Raj/2

Citation : 2021 Latest Caselaw 1061 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court

Guddan [email protected] W/O Shri ... vs State Of Rajasthan on 1 February, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15910/2020

                                   Guddan [email protected] W/o Shri Chetram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bheem Sain Bairwa present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /52

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