Priya Verma D/O Shri Om Prakash ... vs State Of Rajasthan
2021 Latest Caselaw 1060 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Bail Cancellation Application No. 9/2020

                                   Priya Verma D/o Shri Om Prakash Verma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Vandana Sharma present in the Court For Respondent(s) : Mr. Anoop Agarwal present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

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