Sushila Jat W/O Shri Shankar Lal ... vs State Of Rajasthan
2021 Latest Caselaw 1058 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 80/2019

                                    Sushila Jat W/o Shri Shankar Lal Jat
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 81/2019 Sushila Jat W/o Shri Shankar Lal Jat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Apeksha Tiwari for Ajatshatru Mina, through VC For Respondent(s) : Mr. Mohammed Zubeir, Mr. Sudesh Kumar Saini For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV / 2-3

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