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Radha W/O Shri Ashok Kumar vs State Of Rajasthan
2021 Latest Caselaw 1056 Raj/2

Citation : 2021 Latest Caselaw 1056 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court
Radha W/O Shri Ashok Kumar vs State Of Rajasthan on 1 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 51/2020

                                   Radha W/o Shri Ashok Kumar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. M K Kaushik present in the Court For Respondent(s) : Mr. Kapil Gupta present in the Court For State : Mr. Sher Singh Mahla,PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

Last opportunity is given to counsel for the accused-

respondent to file reply.

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /8

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