Mintu Gurjar S/O Shri Bheem Singh vs State Of Rajasthan
2021 Latest Caselaw 1054 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 16011/2020

                                   Mintu Gurjar S/o Shri Bheem Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sehban Naqvi For Rajneesh Gupta present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /53

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