Reshmi Singh S/O Jorasingh vs State Of Rajasthan
2021 Latest Caselaw 1053 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Fourth Bail Application No.
                                                            15204/2020

                                    Reshmi Singh S/o Jorasingh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /40

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