Shankar Lal S/O Shri Gopal vs State Of Rajasthan
2021 Latest Caselaw 1052 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15385/2020

                                    Shankar Lal S/o Shri Gopal
                                                                                                           ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Devanshu Sharma For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

Learned Public Prosecutor is directed to inform the

complainant about filing of the bail application.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

Powered by TCPDF (www.tcpdf.org)