Suresh S/O Mangilal vs State Of Rajasthan
2021 Latest Caselaw 1051 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15538/2020

                                   Suresh S/o Mangilal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pallav Sharma present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

It is informed by learned Public Prosecutor that petitioner

has criminal antecedents, including the case of 2011.

Counsel for the petitioner wants to verify the criminal

antecedents.

List after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /44

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