Smt. Narendra Kanwar, Wife Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1050 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition (PIL) No. 11074/2020

                                    Smt. Narendra Kanwar, Wife Of Shri Shiv Prakash Singh & Anr
                                                                                                       ----Petitioners
                                                                         Versus
                                    State Of Rajasthan & Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Singh, Advocate, through Video Conferencing For Respondent(s) : Mr. M S Singhvi, Advocate General with Mr. Siddhant Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Learned State Counsel seeks more time to file reply.

List again on 09.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/5

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