State Of Rajasthan vs Dwarka Prasad Gupta Son Of Shri ...
2021 Latest Caselaw 1049 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Special Appeal (Writ) No. 286/2020
                                                                            In
                                                    S.B. Civil Writ Petition No. 11144/2018

                                    State Of Rajasthan & Anr
                                                                                                      ----Appellants
                                                                        Versus
                                    Dwarka Prasad Gupta Son Of Shri Moolchand Gupta
                                                                                                     ----Respondent

For Appellant(s) : Mr. Ganesh Meena, Additional Advocate General For Respondent(s) : Mr. Raj Kumar Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

List again on 12.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/24

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