Omprakash S/O Sh. Sukhdev vs State Of Rajasthan
2021 Latest Caselaw 1048 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 12003/2020

                                    Omprakash S/o Sh. Sukhdev & Ors
                                                                                                        ----Petitioners
                                                                         Versus
                                    State Of Rajasthan & Ors
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Sharukh Panwar, Advocate for Mr. Ramit Pareek, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Service of respondents No. 1 to 4 is complete.

Notice issued to respondent No. 5 has not been received

back served or otherwise.

Let fresh notice be issued to respondent No. 5 for

20.04.2021.

Interim order to continue. In the meantime, learned counsel

for petitioner is directed to remove the defects pointed by the

Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/4

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