Bhagwat Singh Ranawat S/O Shri ... vs Union Of India
2021 Latest Caselaw 1047 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 13102/2020

                                    Bhagwat Singh Ranawat S/o Shri B.s. Ranawat
                                                                                                         ----Petitioner
                                                                         Versus
                                    Union Of India & Ors
                                                                                                      ----Respondents

For Petitioner(s) : Petitioner in person

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Petitioner requests for an adjournment on the ground that he

is not feeling well.

List after three weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/42

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