Harphool Singh S/O Late Shri Cheta ... vs The State Of Rajasthan
2021 Latest Caselaw 1046 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. PIL Petition No. 633/2021

                                    Harphool Singh S/o Late Shri Cheta Ram
                                                                                                       ----Petitioner
                                                                       Versus
                                    The State Of Rajasthan & Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ramdhan Choudhary, Advocate for Mr. Vikram Singh Nain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

There is a request for an adjournment on behalf of the

counsel for the petitioner.

List after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/6

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