Divya W/O Anil Kumar Yadav D/O ... vs The State Of Rajasthan
2021 Latest Caselaw 1045 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Special Appeal (Writ) No. 560/2020
                                                                            In
                                                    S.B. Civil Writ Petition No. 4084/2020

                                    Divya W/o Anil Kumar Yadav D/o Balkishan
                                                                                                        ----Appellant
                                                                        Versus
                                    The State Of Rajasthan & Ors
                                                                                                     ----Respondents

For Appellant(s) : Ms Bhavya Golechya, Advocate for Mr. Aditya Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

There is a request for an adjournment on behalf of the

counsel for the appellant on the ground that he is admitted in the

hospital on account of illness.

List after three weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/33

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