Deva Ram Bhati S/O Shri Laluram ... vs State Of Rajasthan
2021 Latest Caselaw 1044 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 780/2020
                                                                            In
                                                    S.B. Civil Writ Petition No. 12314/2020

                                    Deva Ram Bhati S/o Shri Laluram Mali
                                                                                                         ----Appellant
                                                                         Versus
                                    State Of Rajasthan & Ors
                                                                                                      ----Respondents

For Appellant(s) : Mr. Pradeep Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Learned counsel for the petitioner requests for an

adjournment on the ground that he is not feeling well.

List after three weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/34

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