Vikas Kumar Yogi S/O Pappu Ram Yogi vs State Of Rajasthan
2021 Latest Caselaw 1028 Raj/2

Citation : 2021 Latest Caselaw 1028 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court

Vikas Kumar Yogi S/O Pappu Ram Yogi vs State Of Rajasthan on 1 February, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15107/2020

                                    Vikas Kumar Yogi S/o Pappu Ram Yogi
                                                                                                           ----Petitioner
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15108/2020 [email protected] Yogi S/o Shri Phoolchand Yogi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 15440/2020 Mukesh Saini S/o Kailash Saini

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Prem Chand Dewanda, Mr. Anil Kumar Upman, Mr. Narendra Kumar Songara For Complainant(s) : Mr. Vivek Raj Singh Bajwa, through VC : Mr. Shashi Shekhar Gaur For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List this matter on 03.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /36-38