Promil Kumar Juneja S/O Ashok ... vs The State Of Rajasthan
2021 Latest Caselaw 1024 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Civil Writ Petition No. 6339/2020

Promil Kumar Juneja S/o Ashok Kumar
                                                                   ----Petitioner
                                   Versus
The State Of Rajasthan & Ors
                                                                ----Respondents

Connected With D.B. Civil Writ Petition No. 6341/2020 Mukesh Kumar Mittal S/o Sushil Kumar

----Petitioner Versus The State Of Rajasthan & Ors

----Respondents D.B. Civil Writ Petition No. 6343/2020 Hemraj Kumawat S/o Nourtan Urf Ramprasad

----Petitioner Versus The State Of Rajasthan & Ors

----Respondents D.B. Civil Writ Petition No. 6344/2020 Ravinder S/o Satbir Sharma

----Petitioner Versus The State Of Rajasthan& Ors

----Respondents

For Petitioner(s) : Mr. Saumil Sharma, Advocate for Mr. Amol Vyas, Advocate For Respondent(s) : Mr. M S Singhvi, Advocate General, through Video Conferencing Mr. Siddhant Jain, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

(2 of 2) [CW-6339/2020]

Learned counsel for the petitioner requests for an

adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/37-40

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