Suo Motu vs State Of Raj And Ors
2021 Latest Caselaw 1023 Raj/2

Citation : 2021 Latest Caselaw 1023 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court

Suo Motu vs State Of Raj And Ors on 1 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           D.B. Civil Writ Miscellaneous Application No. 259/2016
                                                                             In
                                                     D.B. Civil Writ Petition No. 3480/2014

                                    Suo Motu
                                                                                                         ----Petitioner
                                                                         Versus
                                    State Of Raj And Ors
                                                                                                      ----Respondents

Connected With D.B. Civil Contempt Petition No. 1506/2018 Suo Motu

----Petitioner Versus Mr. Ravi Jain Commissioner

----Respondent

For Petitioner(s) : Mr. Vimal Gaurav Choudhary, Advocate Mr. Sandeep Taneja, Advocate For Respondent(s) : Mr. Rajesh Maharshi, State Counsel Mr. Shiv Shanker Choudhary, Advocate Mr. Laxmi Kant Tailor, Advocate Mr. R K Daga, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Learned State Counsel requests for an adjournment.

List again on 08.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/1-2