Satya Narayan Son Of Shri Kharbuja vs The H.D.F.C. Irgo General ...
2021 Latest Caselaw 7865 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 22025/2018

                                    Satya Narayan Son Of Shri Kharbuja
                                                                                                         ----Petitioner
                                                                          Versus
                                    The H.D.F.C. IRGO General Insurance Company Limited
                                                                                                       ----Respondent

Connected With S.B. Civil Writ Petition No. 10513/2019 HDFC Ergo General Insurance Company Ltd.

----Petitioner Versus Smt. Kavita Agarwal W/o Late Sunil Kumar Agarwal

----Respondent

For Petitioner(s) : Mr. Sandeep Mathur, Adv.

Mr. Prabhansh Sharma, Adv. For Respondent(s) : Mr. Virendra Agarwal, Adv.

Mr. Nikhil Simlote, Adv. on behalf of Mr. R.B. Mathur, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

20/12/2021

This Court had heard the arguments in the matters on

22.09.2021 and order was reserved.

Due to unforeseen circumstances, this Court was not able to

pronounce the judgment.

The matters are released.

Registry is directed to list these matters on 10.01.2022.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86/Monika

60-61

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