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Managing Committee Saini Senior ... vs Suresh Kumar Khuradia S/O Shri ...
2021 Latest Caselaw 7850 Raj/2

Citation : 2021 Latest Caselaw 7850 Raj/2
Judgement Date : 20 December, 2021

Rajasthan High Court
Managing Committee Saini Senior ... vs Suresh Kumar Khuradia S/O Shri ... on 20 December, 2021
Bench: Rekha Borana
     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

           S.B. Civil Writ Petition No. 19980/2019

1.   Managing Committee Saini Senior Secondary School,
     Alwar, Rajasthan, Through Its Secretary.
2.   Managing Committee, Saini Shiksha Samiti, Manu Marg,
     Alwar, Rajasthan Through Its Secretary.
                                                              ----Petitioners
                               Versus
1.   Suresh Kumar Khuradia S/o Shri Parma Ram Khuradia,
     Aged About 60 Years, R/o In Front Of Saini Dharmshala,
     Kala Kua, Naya Bas, District Alwar.
2.   Director/commissioner, Secondary Education, Rajasthan,
     Bikaner (Raj.).
                                                            ----Respondents

Connected With S.B. Civil Writ Petition No. 19978/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan, Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan, Through Its Secretary.

----Petitioners Versus

1. Roop Chand S/o Shri Devi Sahai, Aged About 50 Years, R/o Thakur Chhaju Singh Ki Gali, Haweli Ke Pass, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19979/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan, Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan, Through Its Secretary.

----Petitioners Versus

1. Hari Mohan Saxena S/o Shri Madan Mohan Saxena, Aged About 62 Years, R/o 11, Gayatri Colony, Gayatri Mandir

(2 of 5) [CW-19980/2019]

Ke Pass, Alwar, Rajasthan.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19981/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan, Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan, Through Its Secretary.

----Petitioners Versus

1. Smt. Kiran Saini W/o Shri Lokesh Kumar Saini, Aged About 62 Years, R/o Manu Marg, Naya Bas Ka Choraha (Tiwari Clinic Ke Samne), Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19982/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan, Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan, Through Its Secretary.

----Petitioners Versus

1. Tekchand Saini S/o Shri Prabhu Singh, Aged About 57 Years, R/o Tijaran Phatak, Yadav Nagar, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19983/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Banwari Lal Saini S/o Shri Heera Lal Saini, Aged About 52

(3 of 5) [CW-19980/2019]

Years, R/o C-289, Surya Nagar, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19984/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Hari Om Saini S/o Shri Har Lal Saini, Aged About 58 Years, R/o 20B, Ramanand Naga Lal Digi Ke Picche, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.)

----Respondents S.B. Civil Writ Petition No. 19985/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Buddha Lal Saini S/o Shri Khairati Lal, Aged About 55 Years, R/o Plot No.b-66, In Front Of Jagannath Mandir, Rajgarh Road, Purana Roopbas, District Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19986/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Smt. Sumanlata Saini W/o Surendra Singh Saini, Aged

(4 of 5) [CW-19980/2019]

About 57 Years, R/o 28, Shastri Nagar, Medical Colony, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19987/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Totaram Saraswat S/o Shri Prabhu Dayal, Aged About 55 Years, R/o Near Chhatri School, Naya Bas, District Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19988/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Smt. Anita Saini W/o Shri Suresh Chand Saini, Aged About 56 Years, R/o B-1, Malviya Nagar, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19989/2019

1. Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary.

2. Managing Committee, Saini Shiksha Samiti, Manu Marg, Alwar, Rajasthan Through Its Secretary.

----Petitioners Versus

1. Vinod Kumar Saini S/o Shri Tara Chand Saini, Aged About

(5 of 5) [CW-19980/2019]

51 Years, R/o 5/24, Kala Kua Housing Board, Alwar.

2. Director/commissioner, Secondary Education, Rajasthan, Bikaner (Raj.).

----Respondents S.B. Civil Writ Petition No. 19990/2019 Managing Committee Saini Senior Secondary School, Alwar, Rajasthan Through Its Secretary, Manu Marg, Alwar.

----Petitioner Versus

1. Ramchandra Sharma S/o Shri Chiranji Lal Sharma, Aged About 72 Years, R/o Ramanand Nagar, Lal Digi Ke Piche, Alwar.

2. Commissioner, Secondary Education, Bikaner.

----Respondents

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) : Mr. S.Zakawat Ali, AGC

HON'BLE MS. JUSTICE REKHA BORANA

Order

20/12/2021

The controversy raised in the present writ petitions rests

decided by a judgment passed by the Division Bench of this Court

in D.B. Special Appeal Writ No.280/2021[Managing

Committee Vs. Ghanshyam Sharma & Anr.] & other connected

matters.

In view of the above judgment dated 17.12.2021, the

present writ petitions also stand disposed off on the same terms.

(REKHA BORANA),J

AARZOO ARORA /142-154

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