Akhtar Hussain S/O Islam vs The State Of Rajasthan
2021 Latest Caselaw 7823 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Fifth Bail Application No.
                                                            10500/2021

                                   Akhtar Hussain S/o Islam
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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