Deepak S/O Ramesh Chand vs State Of Rajasthan
2021 Latest Caselaw 7816 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            11703/2021

                                   Deepak S/o Ramesh Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after winter vacation.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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