Shivraj @ Shyoji Lal S/O Manna vs State Of Rajasthan
2021 Latest Caselaw 7795 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 20678/2021

                                   1.       Shivraj @ Shyoji Lal S/o Manna, R/o Vill. Aamthun
                                            (Laxmipura) Ps Talera Dist. Bundi Raj. (At Present
                                            Confined In Dist. Jail Bundi Raj.)
                                   2.       Badri Lal S/o Nand Lal, R/o Vill. Devariya Ps Talera Dist.
                                            Bundi Raj. (At Present Confined In Dist. Jail Bundi Raj.)
                                                                                                     ----Petitioners
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr.Govind Choudhary For Respondent(s) : Mr.Arvind Kumar, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

17/12/2021

Learned Public Prosecutor is directed to procure the case

diary on the next date.

List on 6.1.2022.

(FARJAND ALI),J

SAHIL SONI/94

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