Ram Sahai Mali vs State Of Raj And Anr
2021 Latest Caselaw 7683 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 7492/2017

                                    Ram Sahai Mali
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Raj And Anr
                                                                                                       ----Respondent

For Petitioner(s) : Mr. V L Mathur Mr. Amit Dhawan Mr. K.C. Pareek For Respondent(s) : Mr. Rohti Choudhary, Dy. G.C.

HON'BLE MS. JUSTICE REKHA BORANA

Order

15/12/2021

Both the counsels have submitted the brief submissions and

the compilation of judgment today.

In view of the same, list the matter for dictation of orders on

17.12.2021.

(REKHA BORANA),J

ashu /1

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