Nasir Son Of Subrati vs State Of Rajasthan
2021 Latest Caselaw 7663 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR
     D.B. Criminal Misc. Suspension of Sentence Application
                              No.950/2021
                                       IN

               D.B. Criminal Appeal No. 137/2021

Nasir Son Of Subrati, Aged About 30 Years, Resident Of
Sriramteela, Rajiv Nagar Kacchi Basti Police Thana Bhatta Basti,
Jaipur At Present Central Jail Jaipur
                                                                   ----Appellant
                                     Versus
State Of Rajasthan, Through Pp
                                                                 ----Respondent

For Appellant(s) : Mr. Kulbhushan Gaur For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

15/12/2021

1. Accused-appellant has preferred this application for

suspension of sentence.

2. Heard on application for suspension of sentence.

3. It is contended by counsel for the appellant that in the F.I.R.

there was allegation against four persons. However, police has

submitted charge-sheet against two persons. It is also contended

that one of the co-accused has been acquitted by the Court below.

It is further contended that cases were lodged against the victim

and her mother under the PITA Act.

4. Learned Additional Government Advocate has opposed the

(2 of 2) [SOSA-950/2021]

application for suspension of sentence.

5. we have considered the contentions and have perused the

statements as well as the statement of doctor.

6. As per the statement of doctor, victim was brutally raped.

There were injuries on her vagina as well as the anus. Victim also

in her statement has specifically alleged that she was raped by the

present appellant, hence, we do not deem it a fit case to be

entertained.

7. Accordingly, Criminal Misc. Suspension of Sentence

Application is dismissed.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /12

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