Kanchan W/O Shri Rohit D/O Shri ... vs Rohit S/O Shri Pooran Singh B/C ...
2021 Latest Caselaw 7628 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  S.B. Criminal Revision Petition No. 23/2020

                                    Kanchan W/o Shri Rohit D/o Shri Murlidhar Chhipa
                                                                                                       ----Petitioner
                                                                        Versus
                                    Rohit S/o Shri Pooran Singh
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prahlad Singh Mr. Gaurav Sharma For Respondent(s) : Mr. Lokesh Kumar Gupta

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

14/12/2021

Both the parties are directed to file affidavits regarding

assets and liabilities as prescribed in the judgment rendered by

Hon'ble Supreme Court in the case of Rajnesh Vs. Neha (2021) 2

SCC 324.

List on 10.01.2022.

(MANOJ KUMAR VYAS),J

Pooja /69

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