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Shreeramdas S/O Vishwanathdas vs State Of Rajasthan
2021 Latest Caselaw 7625 Raj/2

Citation : 2021 Latest Caselaw 7625 Raj/2
Judgement Date : 14 December, 2021

Rajasthan High Court
Shreeramdas S/O Vishwanathdas vs State Of Rajasthan on 14 December, 2021
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       D.B. Criminal Appeal No. 152/2021

                                     Shreeramdas S/o Vishwanathdas
                                                                                                         ----Appellant
                                                                          Versus
                                     State Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : None present For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

14/12/2021

No one has put in appearance on behalf of the appellant.

List this matter after four weeks.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /23

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