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Tirupati Kumar Gupta S/O Shri ... vs The High Court Of Judicature Of ...
2021 Latest Caselaw 7605 Raj/2

Citation : 2021 Latest Caselaw 7605 Raj/2
Judgement Date : 14 December, 2021

Rajasthan High Court
Tirupati Kumar Gupta S/O Shri ... vs The High Court Of Judicature Of ... on 14 December, 2021
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 3010/2021

                                    Tirupati Kumar Gupta S/o Shri Kedar Prasad Gupta, Aged About
                                    54 Years, R/o Old Grain Mandi, Gangapur City, Sawai Madhopur,
                                    Rajasthan.
                                                                                                      ----Petitioner
                                                                       Versus
                                    The High Court of Judicature for Rajasthan at Jodhpur, through
                                    its Registrar General.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora, Advocate For Respondent(s) : Mr. A.K. Sharma, Sr. Advocate with Mr. Vishnu Kant Shamra, Advocate through video conferencing

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

14/12/2021

After hearing learned counsel for the parties, we admit this

petition for hearing.

Also heard on prayer for stay.

Though learned counsel for the petitioner would submit that

the remarks which have been given to the petitioner are not

justified, at this stage, we are not inclined to pass any stay order

considering that despite adverse remarks petitioner has been

graded good.

The application for stay is therefore rejected.

The writ petition be listed for hearing.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /15

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