Jairaj @ Jairam @ Jaisingh S/O Om ... vs State Of Rajasthan
2021 Latest Caselaw 7575 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  D.B. Criminal Appeal (Db) No. 170/2021
                                      Jairaj @ Jairam @ Jaisingh S/o Om Prakash
                                                                                                       ----Appellant
                                                                        Versus
                                      State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Ms. Nidhi Sharma for Mr. Kapil Gupta For State : Ms. Alka Bhatnagar, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

13/12/2021

Record is awaited.

List this matter as soon as the record is received.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /25

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