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Bahadur Singh S/O Shri Mal Singh vs State Of Rajasthan
2021 Latest Caselaw 7571 Raj/2

Citation : 2021 Latest Caselaw 7571 Raj/2
Judgement Date : 13 December, 2021

Rajasthan High Court
Bahadur Singh S/O Shri Mal Singh vs State Of Rajasthan on 13 December, 2021
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                 D.B. Criminal Writ Petition No. 1646/2021

                                      Bahadur Singh S/o Shri Mal Singh
                                                                                                          ----Petitioner
                                                                           Versus
                                      State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For State : Ms. Alka Bhatnagar, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

13/12/2021

Issue notice.

Learned Additional Government Advocate accepts notice on

behalf of the State.

Counsel for the petitioner is directed to supply a copy of the

petition in the Office of the Government Advocate.

Learned Additional Government Advocate is directed to file

reply within two weeks.

List this matter in the month of January, 2022.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /28

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