Rajasthan High Court
Union Bank Of India vs Rajasthan Real Estate Regulatory ... on 13 December, 2021
Bench: Akil Kureshi, Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 13688/2021
Union Bank Of India
----Petitioner
Versus
Rajasthan Real Estate Regulatory Authority
----Respondent
Connected With
1. D.B. Civil Writ Petition No. 13758/2021
2. D.B. Civil Writ Petition No. 13768/2021
3. D.B. Civil Writ Petition No. 13774/2021
4. D.B. Civil Writ Petition No. 13775/2021
5. D.B. Civil Writ Petition No. 13801/2021
6. D.B. Civil Writ Petition No. 13817/2021
7. D.B. Civil Writ Petition No. 13823/2021
8. D.B. Civil Writ Petition No. 13825/2021
9. D.B. Civil Writ Petition No. 13857/2021
10. D.B. Civil Writ Petition No. 13864/2021
11. D.B. Civil Writ Petition No. 6987/2021
12. D.B. Civil Writ Petition No. 11372/2019
13. D.B. Civil Writ Petition No. 15503/2019
14. D.B. Civil Writ Petition No. 19192/2019
15. D.B. Civil Writ Petition No. 19194/2019
16. D.B. Civil Writ Petition No. 19195/2019
17. D.B. Civil Writ Petition No. 19197/2019
18. D.B. Civil Writ Petition No. 19198/2019
19. D.B. Civil Writ Petition No. 19933/2019
20. D.B. Civil Writ Petition No. 20008/2019
21. D.B. Civil Writ Petition No. 20336/2019
22. D.B. Civil Writ Petition No. 21525/2019
23. D.B. Civil Writ Petition No. 21574/2019
24. D.B. Civil Writ Petition No. 242/2020
25. D.B. Civil Writ Petition No. 950/2020
26. D.B. Civil Writ Petition No. 953/2020
27. D.B. Civil Writ Petition No. 1816/2020
28. D.B. Civil Writ Petition No. 1831/2020
(2 of 3) [CW-13688/2021]
29. D.B. Civil Writ Petition No. 8891/2020
30. D.B. Civil Writ Petition No. 9154/2020
31. D.B. Civil Writ Petition No. 15000/2020
32. D.B. Civil Writ Petition No. 15013/2020
33. D.B. Civil Writ Petition No. 577/2021
34. D.B. Civil Writ Petition No. 1456/2021
35. D.B. Civil Writ Petition No. 4801/2021
36. D.B. Civil Writ Petition No. 5136/2021
37. D.B. Civil Writ Petition No. 5137/2021
38. D.B. Civil Writ Petition No. 5138/2021
39. D.B. Civil Writ Petition No. 5139/2021
40. D.B. Civil Writ Petition No. 5140/2021
41. D.B. Civil Writ Petition No. 5141/2021
42. D.B. Civil Writ Petition No. 5142/2021
43. D.B. Civil Writ Petition No. 5143/2021
44. D.B. Civil Writ Petition No. 5144/2021
45. D.B. Civil Writ Petition No. 5145/2021
46. D.B. Civil Writ Petition No. 6899/2021
47. D.B. Civil Writ Petition No. 7174/2021
48. D.B. Civil Writ Petition No. 7180/2021
49. D.B. Civil Writ Petition No. 7322/2021
50. D.B. Civil Writ Petition No. 7335/2021
51. D.B. Civil Writ Petition No. 7336/2021
52. D.B. Civil Writ Petition No. 7793/2021
53. D.B. Civil Writ Petition No. 7861/2021
54. D.B. Civil Writ Petition No. 8214/2021
55. D.B. Civil Writ Petition No. 8215/2021
56. D.B. Civil Writ Petition No. 8219/2021
57. D.B. Civil Writ Petition No. 8220/2021
58. D.B. Civil Writ Petition No. 8221/2021
59. D.B. Civil Writ Petition No. 8224/2021
60. D.B. Civil Writ Petition No. 9369/2021
61. D.B. Civil Writ Petition No. 9375/2021
62. D.B. Civil Writ Petition No. 10231/2021
63. D.B. Civil Writ Petition No. 11069/2021
(3 of 3) [CW-13688/2021]
For Petitioner(s) : Mr. Rajendra Prasad, Sr. Adv. assisted
by Mr. Devendra Sharma
Mr. Pradeep Kumar, Ms. Saloni Dagur
Mr. Samkit Jain, Mr. Mitesh Rathore
Ms. Priyanshi Katta,
Mr. Abhi Goyal, Mr. Nikhil Yadav
Mr. Harshal Tholia, Mr. Rubal Tholia
Mr. Siddharth Ranka
For Respondent(s) : Mr. M.M. Ranjan, Sr. Adv. assisted by
Mr. Naresh Kumar Sejvani,
Mr. Himanshu Mehandiratta and
Mr. Rohan Agarwal
Mr. Anil Mehta, AAG with Ms. Archana
Mr. R.K. Agarwal, Sr. Adv. assisted by
Mr. Adhiraj Modi
Mr. Mohit Khandelwal,
Mr. Shubham Khandelwal
Mr. Raj Kumar Kasana
Ms. Abhilasha Sharma
Ms. Pallavi Mehta, Mr. Dikshant Jain
Mr. Rudraksh Sharma
Mr. Pranjul Chopra with
Mr. Novotna Rajawat
Mr. Rishi Raj Mahershwari
Mr. Himanshu Jain
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Order
13/12/2021
D.B. Civil Misc. Appln. No.1/2021 in DBCWP No.4801/2021,
Application No.1/2021 in DBCWP No.5139/2021,
Application No.2/2021 in DBCWP No.5141/2021,
Application No.2/2021 in DBCWP No.8224/2021:-
The applications for impleadment as party respondents are
allowed. Amended cause title be taken on record.
Arguments virtually concluded in all the petitions.
List on 14.12.2021 for dictation of judgment.
(UMA SHANKER VYAS),J (AKIL KURESHI),CJ
KAMLESH KUMAR/RAJAT KUMAR/231-241 & 176-228
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