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The State Of Rajasthan vs Purshottam S/O Deviram @ Devilal
2021 Latest Caselaw 7525 Raj/2

Citation : 2021 Latest Caselaw 7525 Raj/2
Judgement Date : 10 December, 2021

Rajasthan High Court
The State Of Rajasthan vs Purshottam S/O Deviram @ Devilal on 10 December, 2021
Bench: Pankaj Bhandari, Chandra Kumar Songara
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Criminal Leave To Appeal No. 97/2021
                                    The State Of Rajasthan
                                                                                                        ----Appellant
                                                                         Versus
                                    Purshottam S/o Deviram @ Devilal
                                                                                                      ----Respondent

For Appellant(s) : Mr. Javed Choudhary, Addl. G.A.

For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Issue notice to the respondent.

List after service.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /34

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