Hanuman Sahay Yadav S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7466 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 17620/2018

                                    Hanuman Sahay Yadav S/o Shri Mohari Lal Yadav
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Lokesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/12/2021

List this matter after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 132

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