Smt Gulkandi Andors vs Sukhan Andors
2021 Latest Caselaw 7411 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 12038/2015

                                   Smt Gulkandi Andors
                                                                                                      ----Petitioner
                                                                       Versus
                                   Sukhan Andors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. N.C. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /102

Powered by TCPDF (www.tcpdf.org)