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M/S. Satyendra Electricals vs Jaipur Vidhyut Vitran Nigam ...
2021 Latest Caselaw 7402 Raj/2

Citation : 2021 Latest Caselaw 7402 Raj/2
Judgement Date : 8 December, 2021

Rajasthan High Court
M/S. Satyendra Electricals vs Jaipur Vidhyut Vitran Nigam ... on 8 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 24855/2018

                                   M/s. Satyendra Electricals
                                                                                                      ----Petitioner
                                                                       Versus
                                   Jaipur Vidhyut Vitran Nigam Limited
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /128

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