Tulcharam Son Of Chhokaharm vs M/S Sambhar Salts Ltd
2021 Latest Caselaw 7401 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 10191/2019

                                   Tulcharam Son Of Chhokaharm
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Sambhar Salts Ltd.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vipin Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /134

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