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Banwari Lal Sharma Son Of Shri ... vs Agarwal Samaj Sansthan Ajitgarh
2021 Latest Caselaw 7398 Raj/2

Citation : 2021 Latest Caselaw 7398 Raj/2
Judgement Date : 8 December, 2021

Rajasthan High Court
Banwari Lal Sharma Son Of Shri ... vs Agarwal Samaj Sansthan Ajitgarh on 8 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 619/2021

                                   Banwari Lal Sharma Son Of Shri Bansidhar Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   Agarwal Samaj Sansthan Ajitgarh
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mohammed Adil For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List this matter after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /231

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