Rajasthan Delhi Education ... vs The State Of Rajasthan
2021 Latest Caselaw 7387 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14273/2021

                                    Rajasthan Delhi Education Society
                                                                                                        ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vinay Mathur For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

Issue notice to the respondent. Rule is returnable by

07.01.2022.

Counsel for the petitioner is directed to supply the additional

copy of the petition in the office of Mr. Rajesh Maharshi, AAG.

List this matter on 07.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /78

Powered by TCPDF (www.tcpdf.org)