Mahendra Saini S/O Shri Jamnaram vs State Of Rajasthan
2021 Latest Caselaw 7331 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 8614/2020

                                   Mahendra Saini S/o Shri Jamnaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Kamlesh Kumari For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

07/12/2021

Counsel for the petitioner seeks time to file order dated

23.10.2018.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /67

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