M/S Swarn Ganga Infra Developers vs State Of Rajasthan
2021 Latest Caselaw 7284 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8304/2020

                                    M/s     Swarn    Ganga       Infra     Developers,          (A     Limited   Liability
                                    Partnership) Through Partner Shri Keshav Kumar S/o Shri
                                    Ganpat Lal Agarwal, R/o 2/24, Saket Nagar, Housing Board,
                                    Beawar, District Ajmer (Raj.)
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.       State    Of   Rajasthan,         Through         Director    And    Special
                                             Secretary Local Bodies Rajasthan, Near Railway Phatak,
                                             Shivaji Nagar, Civil Lines, Jaipur.
                                    2.       Nagar Parishad, Beawar, District Ajmer (Raj.) Through
                                             Commissioner.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Jai Prakash Gupta For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 14.12.2021 alongwith the copy of the

reply.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /205

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