Jatin Chawla (Advocate) S/O Shri ... vs Reserve Bank Of India
2021 Latest Caselaw 7282 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 5794/2021

                                   Jatin Chawla (Advocate) S/o Shri Pramod Chawla
                                                                                                     ----Petitioner
                                                                      Versus
                                   Reserve Bank Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Hitesh Kumar For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after one week.

Till then interim order, if any, shall remain continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /159

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